Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Indian Forest Service (Appointment By Promotion) Regulations, 1966 8. Appointments to cadre posts from the Select List. - [* * *] [Omitted by G.S.R. 734 (E), dated 31.12.1997 (w.e.f. 1.1.1998).]
