Section 12 in The Indo-Tibetan Border Police Force Act, 1992
12. Certificate of termination of service
.-A subordinate officer, or an under-officer or other enrolled person who is retired, discharged, released, removed or dismissed from the service shall be furnished by the officer, to whose command he is subject, with a certificate in Hindi or English language setting forth -(a)the authority terminating his service;(b)the cause for such termination; and(c)the full period of his service in the Force.
