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State of Assam - Section
Section 367 in The Assam Excise Rules, 2016
367. Limits of retail sale.
- "Wholesale vend" means vend in quantities exceeding the limit of sale by retail."Retail vend" means vend in quantities not exceeding the limit of sale by retail.The limits specified below shall be the limits of retail sale of intoxicants in the areas specified below:| Name of intoxicant | Area | Limit of retail sale |
| (1) Foreign liquor | The territories to which the Act applies | 12 reputed quart bottles |
| (2) Rectified spirit/ denatured spirit | Ditto | 6 reputed quart bottles |
| (3) Ayurvedic medicinal preparations containingalcohol which are prepared by distillation in to which alcohol isadded | Ditto | 6 reputed quart bottles |
| (4) Country spirit | Ditto | 12 reputed quart bottles |
| (5) Methyl alcohol | Ditto | 2.5 liters |