Section 3(3)(b) in Himachal Pradesh Motor Vehicles Taxation Act, 1972

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State of Himachal Pradesh - Subsection

Section 3(3)(b) in Himachal Pradesh Motor Vehicles Taxation Act, 1972

(b)in the case of motor vehicles having original price more than two lacs fifty thousand rupees but not exceeding five lacs fifty thousand rupees, the floor price shall not be less than one lac rupees, or

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State of Himachal Pradesh - Subsection

Section 3(3)(b) in Himachal Pradesh Motor Vehicles Taxation Act, 1972