Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(e) in The U.P. Wood Based Industries (Establishment and Regulation) Rules, 1978

(e)'Saw Mill' means plants and machinery in a fixed structure or enclosure, for conversion of round logs into sawn timber.