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[Section 47]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 47(4) in The U.P. Entertainments and Betting Tax Rules, 1981
| Rs. | |
| (a) up to three months | ........500 |
| (b) between three and six months | ........1,000 |
| (c) six months to one year | ........2,000 |