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[Cites 0, Cited by 0] [Section 2(40)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(40)(d) in The Delhi Excise Act, 2009

(d)any other article, which the Government may from time to time declare to be intoxicant, except the substances covered under the Narcotic Drugs and Psychotropic Substances Act, 1985, for the purpose of this Act;