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[Cites 0, Cited by 10] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(4) in Orissa Education Act, 1969

(4)Until rules are made under this section, the rules contained in the Orissa Education Code which were if forte immediately prior to the coming into force of this Act shall, in so far as they are not inconsistent with the provisions of this Act or of the Constitution, be deemed to be rules made under this Act.