Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] State of Goa - Subsection Section 7(3)(g) in The First Statutes of Indian Institute of Technology Goa, 2017 (g)The agenda of the meeting shall be circulated by the Registrar to the members at least seven days before the meeting.