Supreme Court - Daily Orders
Indiabulls Housing Finance Ltd. vs Ravinder Kaur on 6 August, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.30 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25195/2018
(Arising out of impugned final judgment and order dated 26-02-2018
in CR No. 527/2013 passed by the High Court Of Punjab & Haryana At
Chandigarh)
INDIABULLS HOUSING FINANCE LTD. Petitioner(s)
VERSUS
RAVINDER KAUR & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.104342/2018-CONDONATION OF DELAY
IN FILING)
Date : 06-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Amar Dave, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Ankur Saigal, Adv.
Ms. Aastha Mehta, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice on the Special Leave Petition as well as on the prayer for interim relief.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.08.06 16:59:26 IST Reason: