Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 361(1)] [Section 361] [Entire Act] Bengal Presidency - Subsection Section 361(1)(t) in Police Regulations, Bengal , 1943 (t)The Circle Inspector shall inspect the moving of the patrol boats once every two months, and superior officers as often as they are required to inspect police-stations.