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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(u) in The U.P. Harcourt Butler Technical University Act, 2016

(u)to function as an advisory body to the Government in matters connected with technical education, research and development, innovation and incubation;