Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bengal Presidency - Section Section 77 in Bengal Public Demands Recovery Act, 1913 77. [Omitted by section 4 of the Bengal Public Demands Recovery (Amendment) Act, 1953 (West Bengal Act X111 of 1953).]
