Orissa High Court
No.8889 Of 2017 (Vedanta Aluminum Ltd. vs . State Of Odisha on 25 June, 2018
W.P.(C) No. 11723 of 2017
09. 25.06.2018 Connect with W.P.(c) No.8889 of 2017.
Learned counsel for the parties have jointly stated that
this matter is required to be taken up along with W.P.(C)
No.8889 of 2017 (Vedanta Aluminum Ltd. vs. State of Odisha
and others) and other matters connected thereto.
By consent of learned counsel for the parties, list this
matter on the date fixed in the connected writ petition.
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( VINEET SARAN )
CHIEF JUSTICE
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( DR. B.R. SARANGI ) JUDGE SKJ