Rajasthan High Court - Jodhpur
Jaideep Mittal vs State Of Rajasthan on 29 November, 2021
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 3789/2019
Jaideep Mittal S/o Shri Giriraj Mittal, Aged About 58 Years, B/c
Agarwal, R/o 5665 2nd Floor, Gali No. 2, New Chandrawal, Kamla
Nagar, New Delhi- 11007.
----Petitioner
Versus
1. State Of Rajasthan, Through P.P.
2. Jaspal Sharma S/o Shri Jainarayan Sharma, Aged about
36 years, R/o Village Udasar, Tehsil And District Bikaner.
----Respondents
For Petitioner(s) : Mr. Rajesh Panwar
For Respondent(s) : Mr. S.K. Bhati, PP
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Judgment 29/11/2021 Learned counsel for the petitioner submits that he wants to withdraw the present misc. petition.
Accordingly, the present misc. petition is dismissed as withdrawn.
(VINIT KUMAR MATHUR),J 4-Shahenshah/-
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