Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 279] [Entire Act] State of Himachal Pradesh - Subsection Section 279(6) in The Himachal Pradesh Municipal Corporation Act, 1994 (6)A rule under this section may be general for all municipal areas or may be special for the whole or any part of any one or more municipalities as the State Government directs.