Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(1)(a) in The Bombay Canal Rules, 1934

(a)from the beginning of the first year of the block period if the applicant applies for cancellation within one month from the date of sanction;