Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

R. Subramanian vs Assistant Director Office Of The ... on 26 April, 2018

Bench: Arun Mishra, Uday Umesh Lalit

     ITEM NO.6                              COURT NO.10                   SECTION II-C

                                S U P R E M E C O U R T O F           I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                     No(s).    3437/2018

     (Arising out of impugned final judgment and order dated 10-04-2018
     in CRLOP No. 8129/2018 passed by the High Court of Judicature at
     Madras)

     R. SUBRAMANIAN                                                        Petitioner(s)

                                                    VERSUS

     ASSISTANT DIRECTOR               OFFICE OF THE DIRECTORATE OF ENFORCEMENT
                                                                   Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 26-04-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                Mr.   Ashok K. Parija, Sr. Adv.
                                      Mr.   Gaurav Khanna, AOR
                                      Mr.   Arnav Dash, Adv.
                                      Mr.   Biswaranjan Sahoo, Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Learned counsel appearing for the petitioner prays for withdrawal of the special leave petition. Permission granted. Consequently, the special leave petition stands dismissed as withdrawn.





     (NEELAM GULATI)                                                    (JAGDISH CHANDER)
     COURT MASTER (SH)                                                     BRANCH OFFICER
Signature Not Verified

Digitally signed by
NEELAM GULATI
Date: 2018.04.27
17:20:08 IST
Reason: