Supreme Court - Daily Orders
R. Subramanian vs Assistant Director Office Of The ... on 26 April, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.6 COURT NO.10 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3437/2018
(Arising out of impugned final judgment and order dated 10-04-2018
in CRLOP No. 8129/2018 passed by the High Court of Judicature at
Madras)
R. SUBRAMANIAN Petitioner(s)
VERSUS
ASSISTANT DIRECTOR OFFICE OF THE DIRECTORATE OF ENFORCEMENT
Respondent(s)
(FOR ADMISSION and I.R.)
Date : 26-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Ashok K. Parija, Sr. Adv.
Mr. Gaurav Khanna, AOR
Mr. Arnav Dash, Adv.
Mr. Biswaranjan Sahoo, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner prays for withdrawal of the special leave petition. Permission granted. Consequently, the special leave petition stands dismissed as withdrawn.
(NEELAM GULATI) (JAGDISH CHANDER)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2018.04.27
17:20:08 IST
Reason: