Kerala High Court
Amala S Pillai vs State Of Kerala on 16 December, 2025
Author: N.Nagaresh
Bench: N.Nagaresh
2025:KER:97103
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 33533 OF 2025
PETITIONER:
RINU REX
AGED 32 YEARS
W/O.SARAN, LPST, L.P.G.S., VELIYAM P.O.,
KOTTARAKKARA, KOLLAM - 691 540.,
RESIDING AT LITTLE DALE, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM-691540
BY ADV.
SRI.SHINE N.S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT OF KERALA, JAGATHY P.O.,
THIRUVANANTHAPURAM, PIN - 695014
3 THE DEPUTY DIRECTOR OF EDUCATION
GENERAL EDUCATION DEPARTMENT,
THEVALLY P.O., KOLLAM, PIN - 691009
4 THE ASSISTANT EDUCATIONAL OFFICER
GENERAL EDUCATION DEPARTMENT, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691540
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5 THE MANAGER
L.P.G.S, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691540
BY ADVS.
SRI.B.MOHANLAL
SMT.P.S.PREETHA
SRI.MOTTY JIBY VASUDEVAN
SRI.ABIJITH M.
SMT. AVANI NAIR
SMT.JAYAPRABHA ARJUN
SMT.PRAVEENA T.
SMT.PRINCY XAVIER, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 16.12.2025, ALONG WITH WP(C).33576/2025, 33579/2025
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:97103
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3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 33576 OF 2025
PETITIONER:
AMALA S PILLAI
AGED 31 YEARS
W/O.RAHUL K, LPST, L.P.G.S.,
VELIYAM P.O., KOTTARAKKARA, KOLLAM - 691 540.,
RESIDING AT PUTHEN VEEDU, PANAMPATTA,
AVANEESWARAM P.O., KOLLAM, PIN - 691508
BY ADV.
SRI.SHINE N.S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT OF KERALA, JAGATHY P.O.,
THIRUVANANTHAPURAM, PIN - 695014
3 THE DEPUTY DIRECTOR OF EDUCATION
GENERAL EDUCATION DEPARTMENT,
THEVALLY P.O., KOLLAM, PIN - 691009
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4 THE ASSISTANT EDUCATIONAL OFFICER
GENERAL EDUCATION DEPARTMENT, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691540
5 THE MANAGER
L.P.G.S, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691540
BY ADVS.
SRI.B.MOHANLAL
SMT.P.S.PREETHA
SRI.MOTTY JIBY VASUDEVAN
SRI.ABIJITH M.
SMT. AVANI NAIR
SMT.JAYAPRABHA ARJUN
SMT.PRAVEENA T.
SMT.DIVYA J NAIR
SMT.PRINCY XAVIER, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 16.12.2025, ALONG WITH WP(C).33533/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97103
WP(C) No.33533/2025 & con.cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 33579 OF 2025
PETITIONER:
ATHULYA V.R.
AGED 28 YEARS
W/O.ANANDHU S UNNITHAN, LPST, L.P.G.S.,
VELIYAM P.O., KOTTARAKKARA, KOLLAM - 691 540.,
RESIDING AT ATHULYA BHAVAN, POREDOM P.O.,
CHADAYAMANGALAM, KOLLAM, PIN - 691534
BY ADV.
SRI.SHINE N.S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT OF KERALA, JAGATHY P.O.,
THIRUVANANTHAPURAM, PIN - 695014
3 THE DEPUTY DIRECTOR OF EDUCATION
GENERAL EDUCATION DEPARTMENT,
THEVALLY P.O., KOLLAM, PIN - 691009
2025:KER:97103
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4 THE ASSISTANT EDUCATIONAL OFFICER
GENERAL EDUCATION DEPARTMENT, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691540
5 THE MANAGER
L.P.G.S, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691540
BY ADVS.
SRI.B.MOHANLAL
SMT.P.S.PREETHA
SRI.MOTTY JIBY VASUDEVAN
SRI.ABIJITH M.
SMT. AVANI NAIR
SMT.JAYAPRABHA ARJUN
SMT.PRAVEENA T.
SMT.PRINCY XAVIER, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 16.12.2025, ALONG WITH WP(C).33533/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97103
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7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 33607 OF 2025
PETITIONER:
MALU G SUGATHAN
AGED 34 YEARS
W/O.RATHEESH KUMAR, LPST, L.P.G.S.,
VELIYAM P.O., KOTTARAKKARA,
KOLLAM - 691 540.,
RESIDING AT S.G.NIVAS,
OONNINMOODU, BHOOTHAKULAM P.O.,
KOLLAM, PIN - 691302
BY ADV.
SRI.SHINE N.S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
OFFICE OF THE DIRECTOR OF GENERAL EDUCATION,
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT OF KERALA, JAGATHY P.O.,
THIRUVANANTHAPURAM, PIN - 695014
2025:KER:97103
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8
3 THE DEPUTY DIRECTOR OF EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
GENERAL EDUCATION DEPARTMENT, THEVALLY P.O.,
KOLLAM, PIN - 691009
4 THE ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE DIRECTOR OF GENERAL EDUCATION,
GENERAL EDUCATION DEPARTMENT, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM., PIN - 691540
5 THE MANAGER
L.P.G.S, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691540
BY ADVS.
SRI.B.MOHANLAL
SMT.P.S.PREETHA
SRI.MOTTY JIBY VASUDEVAN
SRI.ABIJITH M.
SMT. AVANI NAIR
SMT.JAYAPRABHA ARJUN
SMT.PRAVEENA T.
SMT.DIVYA J NAIR
SMT.PRINCY XAVIER, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 16.12.2025, ALONG WITH WP(C).33533/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97103
WP(C) No.33533/2025 & con.cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 33625 OF 2025
PETITIONER:
ANJALI PRAKASH, AGED 30 YEARS
W/O.SREEKUMAR J, LPST, L.P.G.S.,
VELIYAM P.O., KOTTARAKKARA, KOLLAM - 691 540.,
RESIDING AT ARUNALAYAM, KOTTARA,
MEEYANNOOR P.O., KOTTARAKKARA,
KOLLAM, PIN - 691537
BY ADV.
SRI.SHINE N.S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT OF KERALA, JAGATHY P.O.,
THIRUVANANTHAPURAM, PIN - 695014
3 THE DEPUTY DIRECTOR OF EDUCATION
GENERAL EDUCATION DEPARTMENT,
THEVALLY P.O., KOLLAM, PIN - 691009
2025:KER:97103
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4 THE ASSISTANT EDUCATIONAL OFFICER
GENERAL EDUCATION DEPARTMENT, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691540
5 THE MANAGER
L.P.G.S, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691540
BY ADVS.
SRI.B.MOHANLAL
SMT.P.S.PREETHA
SRI.MOTTY JIBY VASUDEVAN
SRI.ABIJITH M.
SMT. AVANI NAIR
SMT.JAYAPRABHA ARJUN
SMT.PRAVEENA T.
SMT.DIVYA J NAIR
SMT.PRINCY XAVIER, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 16.12.2025, ALONG WITH WP(C).33533/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97103
WP(C) No.33533/2025 & con.cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 33673 OF 2025
PETITIONER:
RAHUL T.R.
AGED 37 YEARS
S/O.K.G.RADHAKRISHNAN NAIR, LPST, L.P.G.S.,
VELIYAM P.O., KOTTARAKKARA, KOLLAM - 691 540.,
RESIDING AT BUNGLAVIL PUTHEN VEEDU,
THEVANNOOR P.O., AYUR, KOLLAM, PIN - 691533
BY ADV.
SRI.SHINE N.S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT OF KERALA, JAGATHY P.O.,
THIRUVANANTHAPURAM, PIN - 695014
3 THE DEPUTY DIRECTOR OF EDUCATION
GENERAL EDUCATION DEPARTMENT,
THEVALLY P.O., KOLLAM, PIN - 691009
2025:KER:97103
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4 THE ASSISTANT EDUCATIONAL OFFICER
GENERAL EDUCATION DEPARTMENT, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691540
5 THE MANAGER
L.P.G.S, VELIYAM P.O.,
KOTTARAKKARA, KOLLAM, PIN - 691540
BY ADVS.
SRI.B.MOHANLAL
SMT.P.S.PREETHA
SRI.MOTTY JIBY VASUDEVAN
SRI.ABIJITH M.
SMT. AVANI NAIR
SMT.JAYAPRABHA ARJUN
SMT.PRAVEENA T.
SMT.PRINCY XAVIER, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 16.12.2025, ALONG WITH WP(C).33533/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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JUDGMENT
Dated this the 16th day of December, 2025 [W.P.(C) Nos.33533, 33576, 33579, 33607, 33625 and 33673/2025] The petitioners in these writ petitions were appointed as LPST as they were duly qualified. The petitioners seek to command the respondents to grant approval to the petitioners' appointments to the post of LPST on regular basis from the initial date of their appointment, in the light of Exts.P5 and P6 judgments and Ext.P7 order, within a stipulated time.
2. After hearing the parties on either side and considering the pleadings in the writ petitions, I find that the petitioners have preferred Ext.P8 applications before the 1 st respondent in this regard.
3. As Ext.P8 are statutory applications filed under Rule 3 Chapter I of KER, it would be only appropriate 2025:KER:97103 WP(C) No.33533/2025 & con.cases 14 that the 1st respondent considers the same and passes appropriate orders within a reasonable time.
The writ petitions are accordingly disposed of directing the 1st respondent to consider Ext.P8 applications in these writ petitions and pass orders theron within a period of three months taking note of Exts.P5 and P6 judgments and Ext.P7 Government Order.
Sd/-
N.NAGARESH JUDGE spk 2025:KER:97103 WP(C) No.33533/2025 & con.cases 15 APPENDIX OF WP(C) NO. 33533 OF 2025 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPOINTMENT ORDER DATED 3/1/2023 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE ORDER NO.F.42868/2023 DATED 24/5/2023 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE WAGES SLIP OF THE PETITIONER FOR THE MONTH OF AUGUST 2025 Exhibit P4 THE TRUE COPY OF THE RELEVANT PAGES OF THE ROSTER FORWARDED BY THE 5TH RESPONDENT TO THE 4TH RESPONDENT Exhibit P5 THE TRUE COPY OF THE ORDER IN SLP (C) NO:11373/2024 04/03/2025 OF THE HON'BLE SUPREME COURT OF INDIA Exhibit P6 THE TRUE COPY OF THE JUDGMENT IN W.P(C)NO.36097/2024 DATED 28/3/2025 OF THIS HON'BLE COURT Exhibit P7 THE TRUE COPY OF THE G.O (P)NO.123/2025/G.EDN., DATED 28/6/2025 ISSUED BY THE GOVERNMENT Exhibit P8 THE TRUE COPY OF THE APPLICATION EXCEPT ANNEXURES DATED 23/7/2025 SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT 2025:KER:97103 WP(C) No.33533/2025 & con.cases 16 APPENDIX OF WP(C) NO. 33576 OF 2025 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPOINTMENT ORDER DATED 1/6/2022 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE ORDER NO.F/42866/2023, DATED 22/5/2023 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE WAGES SLIP OF THE PETITIONER FOR THE MONTH OF AUGUST 2025 Exhibit P4 THE TRUE COPY OF THE RELEVANT PAGES OF THE ROSTER FORWARDED BY THE 5TH RESPONDENT TO THE 4TH RESPONDENT Exhibit P5 THE TRUE COPY OF THE ORDER IN SLP (C) NO:11373/2024 04/03/2025 OF THE HON'BLE SUPREME COURT OF INDIA Exhibit P6 THE TRUE COPY OF THE JUDGMENT IN W.P(C)NO.36097/2024 DATED 28/3/2025 OF THIS HON'BLE COURT Exhibit P7 THE TRUE COPY OF THE G.O (P)NO.123/2025/G.EDN., DATED 28/6/2025 ISSUED BY THE GOVERNMENT Exhibit P8 THE TRUE COPY OF THE APPLICATION EXCEPT EXHIBITS DATED 23/7/2025 SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT 2025:KER:97103 WP(C) No.33533/2025 & con.cases 17 APPENDIX OF WP(C) NO. 33579 OF 2025 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPOINTMENT ORDER DATED 1/6/2023 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE ORDER NO.F/56150/2023, DATED 2/12/2023 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE WAGES SLIP OF THE PETITIONER FOR THE MONTH OF AUGUST 2025 Exhibit P4 THE TRUE COPY OF THE RELEVANT PAGES OF THE ROSTER FORWARDED BY THE 5TH RESPONDENT TO THE 4TH RESPONDENT Exhibit P5 THE TRUE COPY OF THE ORDER IN SLP (C) NO:11373/2024 04/03/2025 OF THE HON'BLE SUPREME COURT OF INDIA Exhibit P6 THE TRUE COPY OF THE JUDGMENT IN W.P(C)NO.36097/2024 DATED 28/3/2025 OF THIS HON'BLE COURT Exhibit P7 THE TRUE COPY OF THE G.O (P)NO.123/2025/G.EDN., DATED 28/6/2025 ISSUED BY THE GOVERNMENT Exhibit P8 THE TRUE COPY OF THE APPLICATION EXCEPT EXHIBITS DATED 23/7/2025 SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT 2025:KER:97103 WP(C) No.33533/2025 & con.cases 18 APPENDIX OF WP(C) NO. 33607 OF 2025 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPOINTMENT ORDER DATED 1/6/2023 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE ORDER NO.F/44737/2023, DATED 2/12/2023 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE WAGES SLIP OF THE PETITIONER FOR THE MONTH OF AUGUST 2025 Exhibit P4 THE TRUE COPY OF THE RELEVANT PAGES OF THE ROSTER FORWARDED BY THE 5TH RESPONDENT TO THE 4TH RESPONDENT Exhibit P5 THE TRUE COPY OF THE ORDER IN SLP (C) NO:11373/2024 04/03/2025 OF THE HON'BLE SUPREME COURT OF INDIA Exhibit P6 THE TRUE COPY OF THE JUDGMENT IN W.P(C)NO.36097/2024 DATED 28/3/2025 OF THIS HON'BLE COURT Exhibit P7 THE TRUE COPY OF THE G.O (P)NO.123/2025/G.EDN., DATED 28/6/2025 ISSUED BY THE GOVERNMENT Exhibit P8 THE TRUE COPY OF THE APPLICATION EXCEPT EXHIBITS DATED 23/7/2025 SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT 2025:KER:97103 WP(C) No.33533/2025 & con.cases 19 APPENDIX OF WP(C) NO. 33625 OF 2025 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPOINTMENT ORDER DATED 1/6/2022 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE ORDER NO.F/42865/2023, DATED 24/5/2023 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE WAGES SLIP OF THE PETITIONER FOR THE MONTH OF AUGUST 2025 Exhibit P4 THE TRUE COPY OF THE RELEVANT PAGES OF THE ROSTER FORWARDED BY THE 5TH RESPONDENT TO THE 4TH RESPONDENT Exhibit P5 THE TRUE COPY OF THE ORDER IN SLP (C) NO:11373/2024 04/03/2025 OF THE HON'BLE SUPREME COURT OF INDIA Exhibit P6 THE TRUE COPY OF THE JUDGMENT IN W.P(C)NO.36097/2024 DATED 28/3/2025 OF THIS HON'BLE COURT Exhibit P7 THE TRUE COPY OF THE G.O (P)NO.123/2025/G.EDN., DATED 28/6/2025 ISSUED BY THE GOVERNMENT Exhibit P8 THE TRUE COPY OF THE APPLICATION EXCEPT EXHIBITS DATED 23/7/2025 SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT 2025:KER:97103 WP(C) No.33533/2025 & con.cases 20 APPENDIX OF WP(C) NO. 33673 OF 2025 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPOINTMENT ORDER DATED 9/9/2024 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE ORDER NO.F/774962/2024, DATED 4/12/2024 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE WAGES SLIP OF THE PETITIONER FOR THE MONTH OF AUGUST 2025 Exhibit P4 THE TRUE COPY OF THE RELEVANT PAGES OF THE ROSTER FORWARDED BY THE 5TH RESPONDENT TO THE 4TH RESPONDENT Exhibit P5 THE TRUE COPY OF THE ORDER IN SLP (C) NO:11373/2024 04/03/2025 OF THE HON'BLE SUPREME COURT OF INDIA Exhibit P6 THE TRUE COPY OF THE JUDGMENT IN W.P(C)NO.36097/2024 DATED 28/3/2025 OF THIS HON'BLE COURT Exhibit P7 THE TRUE COPY OF THE G.O (P)NO.123/2025/G.EDN., DATED 28/6/2025 ISSUED BY THE GOVERNMENT Exhibit P8 THE TRUE COPY OF THE APPLICATION EXCEPT EXHIBITS DATED 23/7/2025 SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT