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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1) in The Kurukshetra University Act, 1986

(1)The limits of the area within which the University shall exercise its powers shall be such as the Government may, from time to time, by notification specify :Provided that different areas may be specified for different faculties.