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Union of India - Section

Section 20 in The Port Rules for the Port of Bombay

20.

Vessels shall not anchor within that portion of the bounded as follows:-On the North. - By a line drawn from the extreme Northern point of Kundary (Kennery) Island to the Patch of isolated rock situated near and the North-eastward thereof, and thence to the South brow of Kunkeshver Hill.On the East. - By the line of coast extending along the foreshore from apoint due west of the south brow of Kunkeshvar Hill to the boundary mark erected on the beach close to the fishing village of Navagam at the mouth of a creek about two miles to the south of the south brow of Kunkeshvar Hill.On the South. - By a line drawn westward from the boundary mark above referred to through the southern extreme of Undari Island to the Beacon to the eastward of Kundari (Kennery) Island and thence to the south extreme of the latter, and the west by the easter shore line of Kundari (Kennery) Island.