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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 26 in Aligarh Muslim University Act, 1920

26. Other authorities of the University.-

The constitution, powers [and duties of the Finance Committee and the Faculties and] [Substituted for the words "and functions of the faculties and of the students Council" by Act 62 of 1981, section 13] of such other authorities as may be of declared by the Statutes to be authorities of the University, shall be prescribed by the Statutes.Statutes, Ordinances And Regulations