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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(b) in The Orissa Press Representatives' Accreditation Rules, 1966

(b)He shall be a working journalist as defined in the Working Journalists (Conditions of Service) and Miscellaneous Provision Act, 1955, and employed whole-time as a correspondent, for State-level accreditation.