Himachal Pradesh High Court
Jeet Ram & Others vs . State Of H.P. & Others on 23 March, 2022
Bench: Sabina, Satyen Vaidya
Jeet Ram & others vs. State of H.P. & others .
CWP No. 7333 of 2021 23.3.2022 Present: Mr. Adarsh K. Vashista, Advocate, for the petitioners.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents.
Admit.
List alongwith CWP No. 4124 of 2021. In the meantime, pleadings be completed.
(Sabina) Judge (Satyen Vaidya) Judge 23rd March, 2022 (kck) ::: Downloaded on - 23/03/2022 20:13:50 :::CIS