Supreme Court - Daily Orders
The State Of Madhya Pradesh vs Shivkunwar Bai on 10 January, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.16 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32777/2017
(Arising out of impugned final judgment and order dated 04-01-2017
in WA No. 2/2017 passed by the High Court Of M.P At Indore)
THE STATE OF MADHYA PRADESH & ORS. Petitioner(s)
VERSUS
SHIVKUNWAR BAI Respondent(s)
(FOR ADMISSION and I.R. and IA No.140766/2017-CONDONATION OF DELAY
IN FILING and IA No.140768/2017-EXEMPTION FROM FILING O.T. and IA
No.140767/2017-CONDONATION OF DELAY IN REFILING)
Date : 10-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. A.K. Shrivastava,Sr.Adv.
Mr. Arjun Garg, AOR
Mr. Manish Yadav,Adv.
Mr. Aakash N.,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP(C)No. 17399/2016 (@ CC NO.10372/2016) etc. (MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2018.01.11 17:16:52 IST Reason: