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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(1)(c) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(c)construction of, and repair to, the buildings necessary for the purposes of such market and for the health and safety of persons using it;