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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(6)(c) in Haryana Municipal Corporation Election Expenditure (Maintenance and submission of accounts) Order, 2017

(c)Any person shall on payment of a fee of Rs. Five be entitled to inspect any such account and on payment of such fee as may be fixed by the State Election Commission in this behalf be entitled to obtain attested copies of such account or of any part thereof.