Section 66(iii) in Karnataka Tax on Entry of Goods Act, 1979

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State of Karnataka - Subsection

Section 66(iii) in Karnataka Tax on Entry of Goods Act, 1979

(iii)plastic, poly-vinyl chloride and polyethylene films bottles, pots, jars, boxes, crates, cans, carboys, drums, bags and cushion materials and the like ;

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State of Karnataka - Subsection

Section 66(iii) in Karnataka Tax on Entry of Goods Act, 1979