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State of West Bengal - Section
Section 33 in The Indian Red Cross Society (Bengal Branch) Act, 1920
33. Interpretation. - If any doubt arises about the interpretation of these rules, the question may be referred to the President and the decision of the President shall be final.
[Schedule II] [Word substituted for the word 'Bengal' by the Indian Independence (Adaptation of Bengal and Punjab Acts) order, 1948.].(See Section 9.)Statement showing the share of the East Pakistan Red Cross Society in the Funds specified in Column 2.| Serial No. | Name of the Fund. | Divisible amount. | Percentage. | East Pakistan's share. | Interest from 15th August, 1947 to 31stDecember, 1953. | Total. | Balance amount due to East Pakistan Red CrossSociety. |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| Rs. | Rs. | Rs. | Rs. | ||||
| 1. | Red Cross Branch-Capital | 6,94,411 | 64.8 | 4,49,978 | 1,46,288 | 5,96,266 | |
| 2. | Maternity and Child Welfare Building Fund- | ||||||
| (i)Contributions from Dacca and Jessore. | 42,000 | 100.00 | 42,000 | ... | 42,000 | ||
| (ii)Appeal Fund. | 1,75,081 | 1.44 | 2,521 | ... | 2,521 | ||
| 3. | Appeal Fund .. | 19,74,337 | 1.44 | 28,430 | 2,716 | 31,146 | |
| 4. | Headquarters' Grant from 15th August, 1947 to the 31stDecember, 1947 .. | 9,311 | 64.8 | 6,033 | ... | 6,033 | |
| 5. | St. John Ambulance Association | 23,491 | 64.8 | 15,222 | 1,818 | 17,040 | |
| _______ | _______ | _______ | _______ | ||||
| Total | 29,18,631 | 5,44,184 | 1,50,822 | 6,95,006 | |||
| Deduct- | |||||||
| (i) Total expenses incurred for East Pakistan after14thAugust,1947- Rs 1,57,996. | |||||||
| (ii) Advance paid by way of adjustment- Rs. 4,88,443... | |||||||
| 6,46,439Balance Rs. 48,567. |