Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(3) in The M.P. Public Trusts Act, 1951 (3)The provisions of Section 8 shall apply to any finding under this section as they apply to a finding under Section 6.
