Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(8) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(8)When any vacancy occurs in the office of a member it shall be filled in the manner laid down in sub-section(1):Provided that no such vacancy shall be filled within three months before the expiration of the term of office of the member.