Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] State of Gujarat - Subsection Section 35(2)(f) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (f)that the financial resources of the college are such as to make due provision for its continued maintenance and efficient working;