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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(c) in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

(c)for the post of Lower Division Clerk, such of the Class IV employees in the Rajasthan Lokayukta Sachivalya Class IV Service shall be eligible who -