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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(10)(vi) in Prisons (Goa, Daman and Diu Amendment) Act, 1967

(vi)in clause (18), after the expression "prisoners under section 28" and before the figure" the expression "and the execution of sentence including to prisoners sentenced to death" shall be inserted;