Supreme Court - Daily Orders
Akhilesh Kumar vs Deepak Singhal on 5 September, 2016
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.15 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 499/2016 In W.P.(C) No. 813/2015
AKHILESH KUMAR AND ORS Petitioner(s)
VERSUS
DEEPAK SINGHAL AND ANR Respondent(s)
(with office report)
Date : 05/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Ashok Kumar Singh, AOR
Mr. Shantwanu Singh, Adv.
Mr. Surinder D. Sharma, Adv.
Mr. Meghsham S. Bhangle, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let a copy of this petition be served on Mr. Ravi Prakash Mehrotra, learned standing counsel for the State of Uttar Pradesh.
List the matter in course of next week. Registry is directed to reflect the name of Mr. Ravi Prakash Mehrotra, learned counsel, in the cause list on the next date of hearing.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.09.05
17:01:52 IST
Reason: