Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 22 in U.P Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016

22. Scale of pay. - (1) The scale of the pay admissible to persons appointed to the various categories of posts in the service shall be such as may be determined by the Government from time to time.

(2)The scale of pay at the time of the commencement of the Uttar Pradesh Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016 are given below:
Name of post Scale of pay
  Name of pay Band Corresponding Pay Band (Rs) Corresponding Grade Pay (Rs)
1. Trained Graduates Grade (Men's Branch) Pay Band 2 930 - 34800 4600
2. Trained Graduates Grade (Women's Branch) Pay Band 2 930 - 34800 4600