Calcutta High Court (Appellete Side)
Sections 489B/489C/120B Of The Indian ... vs In Re: Kaleque Sk @ Khalek Sk. @ Khalish on 23 December, 2021
23.12.2021 Court No.32 Item No.530 Avijit Mitra CRM No.5352 of 2021 In Re:- An application for anticipatory bail under section 438 of the Code of Criminal Procedure filed in connection with Kaliachak Police Station Case No.844 of 2012 dated 02.11.2012 under sections 489B/489C/120B of the Indian Penal Code.
And In Re: Kaleque Sk @ Khalek Sk. @ Khalish ...Petitioner Mr. Musharraf Alam Sk.
....for the petitioner Mr. Swapan Banerjee, Ms. Purnima Ghosh ....for the State On the prayer of the learned advocate appearing for the petitioner, the application for anticipatory bail, being CRM 5352 of 2021, is dismissed as 'not pressed'.
All parties shall act on the server copies of this order duly downloaded from the official website of this Court.
(Sugato Majumdar, J.) (Tapabrata Chakraborty, J.)