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[Cites 0, Cited by 0] [Section 882] [Entire Act]

Bengal Presidency - Subsection

Section 882(b) in Police Regulations, Bengal , 1943

(b)No appeal shall he against an order imposing any one of the following punishments-censure (except in the case of Inspectors) reprimand, confinement to quarters, punishment drill extra guard or other duty.