Patna High Court - Orders
Putli Devi @ Putali Devi Sharma vs Rajendra Prasad Saha & Ors on 14 May, 2018
Author: Prabhat Kumar Jha
Bench: Prabhat Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.1501 of 2017
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1. Putli Devi @ Putali Devi Sharma W/o Late Khogendra Pramanik @
Khagendra Pramanik @ Khogen Sharma resident of Village - Biprit, P.S. -
Goal Pokhar, Distt. - Uttar Dinajpur (West Bengal).
.... .... Petitioner
Versus
1. Rajendra Prasad Saha S/o Late Bhagwat Prasad Saha
2. Kartik Prasad Saha S/o Late Bhagwat Prasad Saha
3. Bimla Devi W/o Late Chanchal Prasad Saha
4. Preetam Kumar S/o Late Chanchal Prasad Saha
5. Uttam Kumar S/o Late Chanchal Prasad Saha
6. Gautam Kumar S/o Late Chanchal Prasad Saha
7. Munni Devi D/o Late Chanchal Prasad Saha
8. Chunni Devi D/o Late Chanchal Prasad Saha
9. Most. Janki Devi W/o Late Baidyanath Prasad
10. Gourab Kumar S/o Late Baidyanath Prasad Saha
11. Bina Devi D/o Late Baidyanath Prasad Saha
12. Babita Devi D/o Late Baidyanath Prasad Saha
13. Lalita Devi D/o Late Baidyanath Prasad Saha
14. Baby Devi D/o Late Baidyanath Prasad Saha
15. Satyanarayan Prasad Saha S/o Late Bishnu Prasad Saha
16. Jainarayan Prasad Sinha S/o Late Bishnu Prasad Saha
17. Ramesh Prasad Sinha S/o Late Bishnu Prasad Saha All residents of
Teghariya City, P.O. + P.S. and Dist. - Kishanganj.
18. Nagendra Prasad Pramanik S/o Murari Lal Pramanik resident of
Thakurbari Road, P.S. and Distt.- Kishanganj.
19. Mahendra Prasad Pramanik S/o Murari Lal Pramanik resident of Village
- Biprit, P.S. - Goal Pokhar, Distt. - Uttar Dinajpur (West Bengal).
20. Nikhil Prasad Pramanik S/o Murari Lal Pramanik resident of Islampur,
P.S. - Islampur, Dist. - Uttar Dinajpur (W.B.)
21. Smt. Pinki Pramanik D/o Late Khogan Pramanik W/o Uttam
Bhattacharya by caste Hindu occupation House wife resident of
Rasakhowa, P.S. - Karandighi, Dist. - Uttar Dinajpur (W.B.).
22. Smt. Malti Pramanik W/o Late Khogan Pramanik by caste Hindu
occupation House wife resident of Village - Biprit, P.S. - Goal Pokhar,
Distt. - Uttar Dinajpur (West Bengal).
23. Ashok Bhagat S/o Late Gauri Shankar Bhagat by caste Hindu
occupation Business resident of Sonarpatti By Lane, P.S. and Dist.
Kishanganj.
24. Ram Swarup Shaw S/o Late Balo Shaw by caste Hindu occupation
Business resident of Doctor Toli, Ward No. 7, P.O. + P.S. - Mokama and
Dist Patna at present residing at Sonarpatti By Lane, P.S. and Distt. -
Kishanganj.
25. Smt. Devi Rani W/o Sri Ram Swarup Shaw by caste Hindu occupation
House wife resident of Doctor Toli, Ward No. 7, P.O. + P.S. - Mokama and
Dist Patna at present residing at Sonarpatti By Lane, P.S. and Distt. -
Kishanganj.
26. Md. Alanoor S/o Sk. Zamidar by caste Muslim Occupation cultivation
and business resident of Tegharia, P.O. + P.S. and Dist. - Kishanganj.
Patna High Court C.M isc. No.1501 of 2017 (3) dt.14-05-2018
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.... .... Respondents
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Appearance :
For the Appellant/s : Mr. Satish Kumar Sinha
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR
JHA
ORAL ORDER
3 14-05-2018Learned counsel for the petitioner seeks permission to withdraw this Civil Miscellaneous petition as the same has become infructuous.
Prayer is allowed.
This Civil Miscellaneous petition is dismissed as withdrawn.
(Prabhat Kumar Jha, J) Amit/-
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