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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Kerala - Subsection

Section 102(2) in The Kerala Panchayat Buildings Rules, 2011

(2)The components of a workable rainwater storage arrangement as stipulated in sub rule (1) above, shall include:
(i)Roof gutters;
(ii)Down pipe and first flush pipe arrangement;
(iii)Filter unit; and
(iv)Storage tank with provisions for drawing water and spill-over.