Delhi High Court - Orders
M/S Wapcos Limited vs M/S C And C Energy Private Limited on 23 February, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 164/2020 & CM APPLN. 20859-60/2020
M/S WAPCOS LIMITED ..... Appellant
Through Mr. Pawan Upadhayay, Advocate
versus
M/S C AND C ENERGY PRIVATE LIMITED ..... Respondent
Through None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 23.02.2021
1. The hearing was conducted through video conferencing.
2. In view of the orders passed on 27.010.2021 in FAO 232/2020 (renumbered as FAO (COMM.) No. 1/2021), Registry is directed to register this appeal as FAO (COMM.) and list before the concerned Commercial Appellate Division as per the Roster.
3. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J FEBRUARY 23, 2021 'rs' Signature Not Verified Digitally Signed By:KUNAL FAO 164/2020 1 MAGGU Signing Date:24.02.2021 09:02:11 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.