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Delhi High Court - Orders

M/S Wapcos Limited vs M/S C And C Energy Private Limited on 23 February, 2021

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~1
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +     FAO 164/2020 & CM APPLN. 20859-60/2020
                                            M/S WAPCOS LIMITED                                  ..... Appellant
                                                              Through      Mr. Pawan Upadhayay, Advocate

                                                              versus

                                            M/S C AND C ENERGY PRIVATE LIMITED                 ..... Respondent
                                                          Through  None.

                                            CORAM:
                                            HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                              ORDER

% 23.02.2021

1. The hearing was conducted through video conferencing.

2. In view of the orders passed on 27.010.2021 in FAO 232/2020 (renumbered as FAO (COMM.) No. 1/2021), Registry is directed to register this appeal as FAO (COMM.) and list before the concerned Commercial Appellate Division as per the Roster.

3. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J FEBRUARY 23, 2021 'rs' Signature Not Verified Digitally Signed By:KUNAL FAO 164/2020 1 MAGGU Signing Date:24.02.2021 09:02:11 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.