Bombay High Court
Maharashtra Public Service Commission ... vs Sanjay Haribhau Magar on 6 September, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5858 OF 2015
The Chairman / Secretary, Maharashtra Public ....Petitioner
Service Commission
V/S
Shri. Sunil Santosh Pawar And Anr. ....Respondent
WITH WRIT PETITION NO. 4530 OF 2015 Maharashtra Public Service Commission ....Petitioner Through Its Scretary V/S Sanjay Haribhau Magar ....Respondent Mr. S.R. Nargolkar, Adv. Amicus Curiae a/w Mr. Ketan Joshi Adv.
and Mr. Aumkar Joshi Adv.
Mr. Nitin P. Dalvi for Petitioner in WP/5858/2015 Mr. Ashutosh M. Kulkarni, Adv. a/w Mr. Sarthak S. Diwan Adv. for Petitioner in WP/4530/2015 Mr. Vikram V. Pai for R. No.1 in WP/5858/2015 Mr. Chandrakant Tryambak Chandratre Adv.for Respondent in WP/4530/2015 Mr. A.A. Kumbhakoni, Advocate General a/w Mr. A.B. Vagyani, G.P. and Mr. Akshay Shinde \'B\' Panel Mr. N.C. Walimbe, A.G.P. for R.No.2/State in WP/4530/2015 CORAM : A.S. OKA, M.S. SONAK & Page 1/2 ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 02:07:53 ::: SMT. DR. SHALINI PHANSALKAR-JOSHI, JJ DATE : 6th September, 2018 P.C. :
Arguments are concluded. Judgment is reserved ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 02:07:53 :::