Section 25(2)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Goa - Subsection

Section 25(2)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(b)If the candidate dies prior to the examination and the application for refund of fees is received by the Board within three months from the date of conclusion of the examination the full amount of fees shall be refunded to the applicant who is entitled to receive such refund through the Head of the school.

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State of Goa - Subsection

Section 25(2)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975