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[Cites 0, Cited by 0] [Section 2F(9)] [Section 2F] [Entire Act]

Union of India - Subsection

Section 2F(9)(iii) in Income Tax Rules, 1962

(iii)"concessionaire", "tripartite agreement" and "project authority" respectively shall have the same meaning as assigned to them in the Infrastructure Debt Fund - Non-Banking Financial Companies (Reserve Bank) Directions, 2011;