Madhya Pradesh High Court
Rajkumar Patel vs The State Of Madhya Pradesh on 22 February, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 The High Court Of Madhya Pradesh CRR No. 563 of 2021 (RAJKUMAR PATEL AND OTHERS Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 22-02-2022 List along with CRR No.492/2021.
(SHEEL NAGU) (MANINDER SINGH BHATTI)
JUDGE JUDGE
Astha
Signature Not Verified
SAN
Digitally signed by ASTHA SEN
Date: 2022.02.26 14:32:36 IST