Delhi High Court - Orders
Vipin Gupta @ Rahul Gupta vs Kiran Gupta on 24 April, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 467/2019 & CRL.M.A. 8313/2019 (Stay)
VIPIN GUPTA @ RAHUL GUPTA ..... Petitioner
Through: None.
versus
KIRAN GUPTA ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 24.04.2023
1. None appears on behalf of the petitioner.
2. There was no appearance on behalf of the petitioner on the last date of hearing as well.
3. The present petition is dismissed in default for non-prosecution and disposed of accordingly.
4. Pending application(s), if any, also stand disposed of.
AMIT SHARMA, J APRIL 24, 2023/sn Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:27.04.2023 15:36:12