Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(1) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012 (1)The Tender Inviting Authority shall make available the tender documents from the date of publication of the Notice Inviting Tenders.
