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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 37(2) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(2)The Authority may also include in the Annual Report such other matters as deemed fit by the Authority for reporting to the appropriate Government.