Delhi High Court - Orders
Anastasiia Mosiiash vs Union Of India & Ors on 17 December, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~65 (2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14551/2021
ANASTASIIA MOSIIASH ..... Petitioner
Through: Mr. Shekhar Kumar and Mr. Vijay
Kumar, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Sumangla
Swami and Mr. Abhijit
Chakravarty, Advocates for R-
2/NMC (Mobile No. 7838661705).
Mr. Kirtiman Singh, CGSC with
Ms. Srirupa Nag and Mr. Waize
Ali Noor, Advocates for R-4/NBE.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 17.12.2021 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].
CM APPL. 45828/2021 (for exemption) Exemption allowed, subject to all just exceptions. This application stands disposed of.
W.P.(C) 14551/2021
1. Issue notice. Mr. T. Singhdev, learned counsel, accepts notice on behalf of the respondent No. 2-National Medical Commission ["NMC"]. Mr. Kirtiman Singh, learned counsel, accepts notice on behalf of the respondent No. 4-National Board of Examination ["NBE"]. Notice to the Signature Not Verified Digitally Signed By:HARMINDER KAUR W.P.(C)14551/2021 Page 1 of 2 Signing Date:19.12.2021 14:30:41 other respondents be issued through all permissible modes, including email.
2. Learned counsel for the NMC and the NBE submit that the first step required to be completed by the petitioner is to obtain the equivalence certificate from the respondent No. 3-Association of Indian Universities ["AIU"].
3. Mr. Shekhar Kumar, learned counsel for the petitioner, states upon instructions, that the petitioner has made an application to the AIU for an equivalence certificate. He has been instructed that the application has been submitted online and the petitioner does not have a hard copy of the same.
4. The petitioner is directed to file an additional affidavit within two weeks, giving the status of her application to the AIU, as also whether she has applied for the eligibility certificate to the NMC.
5. List on 17.02.2022.
PRATEEK JALAN, J DECEMBER 17, 2021 'vp' Signature Not Verified Digitally Signed By:HARMINDER KAUR W.P.(C)14551/2021 Page 2 of 2 Signing Date:19.12.2021 14:30:41