Section 11 in Goa State Higher Education Council Act, 2018
11. Finance Officer.
(1)The Finance Officer shall be a whole-time officer of the Council and shall be a person on deputation;(2)The Finance Officer shall be a person having fifteen years of experience in financial administration, and sound knowledge of accountancy, auditing and budgetary procedures;(3)The Finance Officer shall be In-charge of Accounts Department and shall be responsible for maintaining the accounts of the Council and shall exercise such powers and perform such duties as may be assigned to him/her by the Chairperson;(4)The Finance Officer shall be entitled to receive deputation allowance over and above his pay and allowances which he was drawing in his parent Institution.
